Ram Dutt Singh vs State Of U.P. And Others
2011 Latest Caselaw 4268 ALL

Citation : 2011 Latest Caselaw 4268 ALL
Judgement Date : 1 September, 2011

Allahabad High Court

Ram Dutt Singh vs State Of U.P. And Others on 1 September, 2011

Bench: Amar Saran, Shyam Shankar Tiwari




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 46
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 15779 of 2011
 

 
Petitioner :- Ram Dutt Singh
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Smt. Meera
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Amar Saran,J.

Hon'ble Shyam Shankar Tiwari,J.

Case called out in revised list.

None appears for the petitioner.

List in the next cause list.

Order Date :- 1.9.2011

Gss

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