Citation : 2011 Latest Caselaw 5450 ALL
Judgement Date : 31 October, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 11 Case :- CRIMINAL APPEAL No. - 2821 of 2008 Petitioner :- Pradeep Kumar Misra Respondent :- State Of U.P. Petitioner Counsel :- Hemant Kumar Misra Respondent Counsel :- G.A. Hon'ble Imtiyaz Murtaza,J.
List in the next week.
Order Date :- 31.10.2011
RS.
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