Dr.Shiv Narain Singh vs The State Of U.P.Through ...
2011 Latest Caselaw 5245 ALL

Citation : 2011 Latest Caselaw 5245 ALL
Judgement Date : 18 October, 2011

Allahabad High Court

Dr.Shiv Narain Singh vs The State Of U.P.Through ... on 18 October, 2011

Bench: Ravindra Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 26
 

 
Case :- U/S 482/378/407 No. - 728 of 2003
 

 
Petitioner :- Dr.Shiv Narain Singh
 
Respondent :- The State Of U.P.Through Principal Secy Home U.P.Shasan,
 
Petitioner Counsel :- Chandra Shekhar Sinha
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Ravindra Singh,J.

List is revised.

Learned counsel for the applicant is not present.

This petition is dismissed for want of prosecution.

The interim order dated 25.7.2003 is hereby vacated.

Order Date :- 18.10.2011

RPD

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