Arvind Kumar And Anr. vs State Of U.P. And Others
2011 Latest Caselaw 6242 ALL

Citation : 2011 Latest Caselaw 6242 ALL
Judgement Date : 30 November, 2011

Allahabad High Court

Arvind Kumar And Anr. vs State Of U.P. And Others on 30 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - A No. - 67757 of 2011
 

 
Petitioner :- Arvind Kumar And Anr.
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Saroj Yadav
 
Respondent Counsel :- C.S.C.,Gautam Baghel,Pushpendra Singh
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

The petitioners pray for a short adjournment to enable them to challenge the Uttar Pradesh Public Service Commission (Procedure and Conduct of Business) Rules, 2011.

Put up day after tomorrow in the additional cause list.

Order Date :- 30.11.2011

RKP

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