I.T.C. Limited vs State Of U.P. & Others
2011 Latest Caselaw 6211 ALL

Citation : 2011 Latest Caselaw 6211 ALL
Judgement Date : 28 November, 2011

Allahabad High Court

I.T.C. Limited vs State Of U.P. & Others on 28 November, 2011

Bench: Sunil Ambwani, Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT TAX No. - 1484 of 2007
 

 
Petitioner :- I.T.C. Limited
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Yashwant Varma,Shanti Bhushan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Naheed Ara Moonis,J.

Shri S.P. Kesarwani appearing for State of UP, has concluded his arguments. Put up tomorrow at 02.00 PM for rejoinder reply in the additional cause list.

Order Date :- 28.11.2011

RKP

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