State Of U.P. Thru' Dy. Inspector ... vs M/S Escotel Mobile Communication ...
2011 Latest Caselaw 6187 ALL

Citation : 2011 Latest Caselaw 6187 ALL
Judgement Date : 25 November, 2011

Allahabad High Court

State Of U.P. Thru' Dy. Inspector ... vs M/S Escotel Mobile Communication ... on 25 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 1961 of 2006
 

 
Petitioner :- State Of U.P. Thru' Dy. Inspector General, Stamp, Saharanpur
 
Respondent :- M/S Escotel Mobile Communication Ltd.
 
Petitioner Counsel :- C.B. Yadav
 

 
Hon'ble Sunil Hali,J.

As prayed, list after two weeks.

Order Date :- 25.11.2011

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