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Rahul Kumar vs State Of U.P. And Anr.
2011 Latest Caselaw 6016 ALL

Citation : 2011 Latest Caselaw 6016 ALL
Judgement Date : 22 November, 2011

Allahabad High Court
Rahul Kumar vs State Of U.P. And Anr. on 22 November, 2011
Bench: S.C. Agarwal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 50
 

 
Case :- CRIMINAL REVISION No. - 2627 of 2011
 

 
Petitioner :- Rahul Kumar
 
Respondent :- State Of U.P. And Anr.
 
Petitioner Counsel :- Rakesh Kr. Singh,Jitendra Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble S.C. Agarwal,J.

List revised. Non appears on behalf of revisionist, even the last date, learned counsel for the revisionist was not present.

List in the next cause list.

Order Date :- 22.11.2011

AHN

 

 

 
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