Subhash Chandra Tiwari vs State Of U.P. And Others
2011 Latest Caselaw 5986 ALL

Citation : 2011 Latest Caselaw 5986 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

Subhash Chandra Tiwari vs State Of U.P. And Others on 21 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 841 of 2011
 

 
Petitioner :- Subhash Chandra Tiwari
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Shambhavi Nandan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

Learned counsel for the petitioner prays for and is allowed two weeks' time to file rejoinder affidavit.

List on 13.12.2011. The interim order is extended till the.

Order Date :- 21.11.2011

RKP

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