Ram Naresh Survey International ... vs Asstt. Director Of Income Tax ...
2011 Latest Caselaw 5984 ALL

Citation : 2011 Latest Caselaw 5984 ALL
Judgement Date : 21 November, 2011

Allahabad High Court

Ram Naresh Survey International ... vs Asstt. Director Of Income Tax ... on 21 November, 2011

Bench: Sunil Ambwani, Manoj Misra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT TAX No. - 1259 of 2011
 

 
Petitioner :- Ram Naresh Survey International Pvt. Ltd.
 
Respondent :- Asstt. Director Of Income Tax (Investigation) And Others
 
Petitioner Counsel :- Dinesh Tiwari,Rahul Misra
 
Respondent Counsel :- C.S.C., Income Tax,Bharat Ji Agrawal,Govind Krishna
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

On the request of learned for the parties, put up on 29.11.2011 in the additional cause list.

Order Date :- 21.11.2011

RKP

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