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Commissioner Central ... vs M/S Good Earth Steel (P) Ltd.
2011 Latest Caselaw 5981 ALL

Citation : 2011 Latest Caselaw 5981 ALL
Judgement Date : 21 November, 2011

Allahabad High Court
Commissioner Central ... vs M/S Good Earth Steel (P) Ltd. on 21 November, 2011
Bench: Sunil Ambwani, Manoj Misra



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- CENTRAL EXCISE REFERENCE No. - 2 of 2006
 

 
Petitioner :- Commissioner Central Excise,Kanpur
 
Respondent :- M/S Good Earth Steel (P) Ltd.
 
Petitioner Counsel :- S.C.,Ramesh Chandra Shukla,S.P. Kesarwani,Syed Zafar Moonis
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Manoj Misra,J.

List in the next cause list showing the name of Shri S.P. Kesarwani for the appellant.

Order Date :- 21.11.2011

RKP

 

 

 
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