Moti Lal Kushwaha vs State Of U.P. And Others
2011 Latest Caselaw 5930 ALL

Citation : 2011 Latest Caselaw 5930 ALL
Judgement Date : 18 November, 2011

Allahabad High Court

Moti Lal Kushwaha vs State Of U.P. And Others on 18 November, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41756 of 2011
 

 
Petitioner :- Moti Lal Kushwaha
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.R.Ganguly,J.H.Khan,Ramanuj Pandey,W.H.Khan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

List this case after three weeks. Meantime, the parties may exchange their pleadings.

Till the next date of listing, the interim order shall continue.

Order Date :- 18.11.2011

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