Nitish Kumar Singh vs State Of U.P. Thru The Secy. And ...
2011 Latest Caselaw 5891 ALL

Citation : 2011 Latest Caselaw 5891 ALL
Judgement Date : 17 November, 2011

Allahabad High Court

Nitish Kumar Singh vs State Of U.P. Thru The Secy. And ... on 17 November, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 65418 of 2011
 

 
Petitioner :- Nitish Kumar Singh
 
Respondent :- State Of U.P. Thru The Secy. And Others
 
Petitioner Counsel :- Durga Prasad Singh
 
Respondent Counsel :- C.S.C.,Neeraj Tiwari
 

 
Hon'ble V.K. Shukla,J.

List this case in the next cause list along with record of writ petition No. 56130 of 2011, showing the names of respective counsel in both the cases along with cause title.

By the date fixed, Sri Neeraj Tiwari, Advocate, shall file counter affidavit in this case also.

Order Date :- 17.11.2011

SRY

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