Surendra Kailasiya And Others vs Presiding Officer And Others
2011 Latest Caselaw 5828 ALL

Citation : 2011 Latest Caselaw 5828 ALL
Judgement Date : 16 November, 2011

Allahabad High Court

Surendra Kailasiya And Others vs Presiding Officer And Others on 16 November, 2011

Bench: Sunil Hali




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 12834 of 2007
 

 
Petitioner :- Surendra Kailasiya And Others
 
Respondent :- Presiding Officer And Others
 
Petitioner Counsel :- O.P. Singh
 
Respondent Counsel :- H.P. Pandey,S.C.
 

 
Hon'ble Sunil Hali,J.

Issue notice to Sri Govind Saran, Advocate, on behalf of respondent No.2. Steps be taken within one week.

List after three weeks.

Order Date :- 16.11.2011

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