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Gtc Industries Limited vs State Of U.P. And Others
2011 Latest Caselaw 5662 ALL

Citation : 2011 Latest Caselaw 5662 ALL
Judgement Date : 11 November, 2011

Allahabad High Court
Gtc Industries Limited vs State Of U.P. And Others on 11 November, 2011
Bench: Sunil Hali



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 11130 of 2007
 

 
Petitioner :- G.T.C Industries Limited
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Chandra Bhan Gupta
 
Respondent Counsel :- C.S.C.,Satish Chaturvedi
 

 
Hon'ble Sunil Hali,J.

As prayed, three weeks' time  is granted to file rejoinder affidavit.

List thereafter.

Interim order  to continue till the next date of listing.

Order Date :- 11.11.2011

NS

 

 

 
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