Citation : 2011 Latest Caselaw 5653 ALL
Judgement Date : 11 November, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 35 Case :- WRIT - C No. - 10743 of 2007 Petitioner :- Insad Khan Respondent :- State Of U.P. & Others Petitioner Counsel :- Pradeep Upadhyay Respondent Counsel :- C.S.C.,Anuj Kumar,D.K. Srivastava Hon'ble Sunil Hali,J.
As prayed, list in the next cause list.
Order Date :- 11.11.2011
NS
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!