Smt. Chaino Devi (Since Deceased) ... vs A.D.J. And Others
2011 Latest Caselaw 1787 ALL

Citation : 2011 Latest Caselaw 1787 ALL
Judgement Date : 18 May, 2011

Allahabad High Court

Smt. Chaino Devi (Since Deceased) ... vs A.D.J. And Others on 18 May, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 22932 of 2011
 

 
Petitioner :- Smt. Chaino Devi (Since Deceased) And Others
 
Respondent :- A.D.J. And Others
 
Petitioner Counsel :- Kshitij Shailendra
 

 
Hon'ble Rajes Kumar,J.

List in the week commencing 25.7.2011. Meanwhile, the parties may exchange their affidavits.

Till the next date of listing, the interim order shall continue provided the condition of interim order granted earlier has been complied with.

Order Date :- 18.5.2011

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