Ravindra Nath Mishra vs State Of U.P. & Another
2011 Latest Caselaw 1759 ALL

Citation : 2011 Latest Caselaw 1759 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Ravindra Nath Mishra vs State Of U.P. & Another on 17 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 7290 of 2010
 

 
Petitioner :- Ravindra Nath Mishra
 
Respondent :- State Of U.P. & Another
 
Petitioner Counsel :- Subhash Singh Yadav,Anshuman Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is allowed to learned standing counsel for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Order Date :- 17.5.2011

SRY

Download the LatestLaws.com Mobile App