Raj Narayan Singh Yadav vs State Of U.P. & Others
2011 Latest Caselaw 1756 ALL

Citation : 2011 Latest Caselaw 1756 ALL
Judgement Date : 17 May, 2011

Allahabad High Court

Raj Narayan Singh Yadav vs State Of U.P. & Others on 17 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 21595 of 2009
 

 
Petitioner :- Raj Narayan Singh Yadav
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- C.B. Yadav,Ashok Khare,Siddharth Khare
 
Respondent Counsel :- C.S.C.,Kamini Pandey
 

 
Hon'ble V.K. Shukla,J.

List this case on 24.05.2011, amongst top ten cases.

Office is directed to submit report as to service of notice on respondent No.6

By the date fixed, learned standing counsel may also obtain necessary instructions on the strength of arguments advanced today.

Order Date :- 17.5.2011

SRY

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