Citation : 2011 Latest Caselaw 1755 ALL
Judgement Date : 17 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 1 of 2009 Petitioner :- Smt. Shaily Jaiswal Respondent :- State Of U.P. Thru' D.M. Petitioner Counsel :- K.D. Tripathi Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
Admit.
Issue notice.
Order Date :- 17.5.2011
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