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Ram Sewak vs Sethai And Others
2011 Latest Caselaw 1749 ALL

Citation : 2011 Latest Caselaw 1749 ALL
Judgement Date : 17 May, 2011

Allahabad High Court
Ram Sewak vs Sethai And Others on 17 May, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 28398 of 2011
 

 
Petitioner :- Ram Sewak
 
Respondent :- Sethai And Others
 
Petitioner Counsel :- Shambhu Chopra,Alpana Mishra
 

 
Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 1 to 4 returnable at an early date. The petitioner may take steps to serve the respondents within 10 days.

List in the week commencing 18.7.2011.

Order Date :- 17.5.2011

OP

 

 

 
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