Commissioner Trade Tax vs M/S Shakti Tubes
2011 Latest Caselaw 1728 ALL

Citation : 2011 Latest Caselaw 1728 ALL
Judgement Date : 16 May, 2011

Allahabad High Court

Commissioner Trade Tax vs M/S Shakti Tubes on 16 May, 2011

Bench: Pankaj Mithal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Case :- SALES/TRADE TAX REVISION No. - 1642 of 2003
 

 
Petitioner :- Commissioner Trade Tax
 
Respondent :- M/S Shakti Tubes
 
Petitioner Counsel :- S.C.
 
Respondent Counsel :- S.D. Singh
 

 
Hon'ble Pankaj Mithal,J.

Dismissed.

See order of date on separate sheet kept on record of Sales/Trade Tax Revision No.1599 of 2003.

Order Date :- 16.5.2011

brizesh

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