Badan Singh & Ors. vs State Of U.P. & Others
2011 Latest Caselaw 1649 ALL

Citation : 2011 Latest Caselaw 1649 ALL
Judgement Date : 12 May, 2011

Allahabad High Court

Badan Singh & Ors. vs State Of U.P. & Others on 12 May, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 6244 of 2010
 

 
Petitioner :- Badan Singh & Ors.
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Vishwa Pratap Singh,Tarun Verma
 
Respondent Counsel :- C.S.C.,B.D.Mandhyan,K.S. Singh,Satish Mandhyan
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Allowed. For order see our order of date passed in Writ Petition No.3235 of 2010.

Order Date :- 12.5.2011

SP/

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