Rakesh vs State Of U.P. Through Secy.
2011 Latest Caselaw 1624 ALL

Citation : 2011 Latest Caselaw 1624 ALL
Judgement Date : 11 May, 2011

Allahabad High Court

Rakesh vs State Of U.P. Through Secy. on 11 May, 2011

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 28
 

 
Case :- SERVICE SINGLE No. - 1536 of 1998
 

 
Petitioner :- Rakesh
 
Respondent :- State Of U.P. Through Secy.
 
Petitioner Counsel :- S.P.Dubey
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

Passed over on the illness slip of Shri S.P.Dubey, learned counsel for the petitioner.

Order Date :- 11.5.2011

SKM

Download the LatestLaws.com Mobile App