Dinesh Kumar Singh vs State Of U.P. & Others
2011 Latest Caselaw 1597 ALL

Citation : 2011 Latest Caselaw 1597 ALL
Judgement Date : 10 May, 2011

Allahabad High Court

Dinesh Kumar Singh vs State Of U.P. & Others on 10 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 33539 of 2009
 

 
Petitioner :- Dinesh Kumar Singh
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Atul Kumar,Indraraj Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

List on 20.05.2011.

On the said date relevant records, as already directed by this Court, shall be produced.

Order Date :- 10.5.2011

SRY

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