Citation : 2011 Latest Caselaw 1574 ALL
Judgement Date : 9 May, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- CRIMINAL MISC. BAIL APPLICATION No. - 12023 of 2011 Petitioner :- Binda @ Pramendra Kumar Respondent :- State Of U.P. Petitioner Counsel :- Jitendra Singh Lodhi Respondent Counsel :- Govt. Advocate Hon'ble Arvind Kumar Tripathi,J.
Learned AGA prays for and is granted three weeks time to file counter affidavit.
Rejoinder affidavit, if any, may be filed within a week thereafter.
List thereafter.
Order Date :- 9.5.2011
Gss
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