Smt. Urmila Devi vs State Of U.P. & Others
2011 Latest Caselaw 1565 ALL

Citation : 2011 Latest Caselaw 1565 ALL
Judgement Date : 9 May, 2011

Allahabad High Court

Smt. Urmila Devi vs State Of U.P. & Others on 9 May, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12504 of 2011
 

 
Petitioner :- Smt. Urmila Devi
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- S.P.S. Chauhan
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Six weeks' further time is allowed for filing counter affidavit. Rejoinder affidavit may be filed within next two weeks.

List thereafter.

Interim order already passed is extended until further orders.

Order Date :- 9.5.2011

SRY

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