Kunwar Alias Kunwar Pal vs State Of U.P.
2011 Latest Caselaw 1539 ALL

Citation : 2011 Latest Caselaw 1539 ALL
Judgement Date : 6 May, 2011

Allahabad High Court

Kunwar Alias Kunwar Pal vs State Of U.P. on 6 May, 2011

Bench: Arvind Kumar Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 11244 of 2011
 

 
Petitioner :- Kunwar Alias Kunwar Pal
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- Mohd.Afzal
 
Respondent Counsel :- Govt.Advocate
 

 
Hon'ble Arvind Kumar Tripathi,J.

Parcha filed by Sri Ashok Nath Tripathi for the applicant and parcha filed by Sri Rajesh Chand Gupta for the complainant are taken on record.

Learned AGA and learned counsel for the complainant pray for and are granted four weeks time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List in the 2nd week of July, 2011.

Order Date :- 6.5.2011

Gss

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