Citation : 2011 Latest Caselaw 87 ALL
Judgement Date : 7 March, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 40 Case :- FIRST APPEAL No. - 293 of 1995 Petitioner :- Food Corporation Of India Respondent :- M/S Gopal Rice Mill & Another Petitioner Counsel :- G.C.Bhattacharya,Satya Prakash Respondent Counsel :- S.C.,A.K. Goyal Hon'ble Yatindra Singh,J.
Hon'ble Yogesh Chandra Gupta,J.
The appellant had filed an application for substituting the legal heirs of the respondents.
Issue notice to the proposed legal heirs of the respondents by registered post.
Order Date :- 7.3.2011
NS
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