Jameel Ahmad vs State Of U.P. And Others
2011 Latest Caselaw 637 ALL

Citation : 2011 Latest Caselaw 637 ALL
Judgement Date : 30 March, 2011

Allahabad High Court

Jameel Ahmad vs State Of U.P. And Others on 30 March, 2011

Bench: Sunil Ambwani, Kashi Nath Pandey




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 35
 

 
Case :- WRIT - C No. - 18312 of 2011
 

 
Petitioner :- Jameel Ahmad
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Sudhir Kumar Singh
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Sunil Ambwani,J.

Hon'ble Kashi Nath Pandey,J.

Learned standing counsel has accepted notice on behalf of respondent Nos. 1 and 2.

Issue notice to respondent No.3. Steps within one week.

List on 19.4.2011.

Order Date :- 30.3.2011

nethra

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