Jai Ram & Others vs State Of U.P. & Others
2011 Latest Caselaw 60 ALL

Citation : 2011 Latest Caselaw 60 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Jai Ram & Others vs State Of U.P. & Others on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 664 of 2002
 

 
Petitioner :- Jai Ram & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- V.S. Kushwaha
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised. Learned counsel for the applicants is present. None is present for opp. party No.2.

Issue fresh notice to the opp. party No.2 through C.J.M., Lalitpur. Steps be taken within ten days.

List on 21.4.2011.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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