Guddu vs State Of U.P. & Anr.
2011 Latest Caselaw 51 ALL

Citation : 2011 Latest Caselaw 51 ALL
Judgement Date : 3 March, 2011

Allahabad High Court

Guddu vs State Of U.P. & Anr. on 3 March, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 45
 

 
Case :- APPLICATION U/S 482 No. - 2162 of 2010
 

 
Petitioner :- Guddu
 
Respondent :- State Of U.P. & Anr.
 
Petitioner Counsel :- Zafeer Ahmad
 
Respondent Counsel :- Govt. Advocate,Kamlesh Shukla
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, three weeks' and no more time is allowed to file rejoinder affidavit.

List on 31.3.2011 peremptorily.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 3.3.2011

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