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Smt. Saroj Devi And Another vs Babu Lal Agrawal
2011 Latest Caselaw 410 ALL

Citation : 2011 Latest Caselaw 410 ALL
Judgement Date : 18 March, 2011

Allahabad High Court
Smt. Saroj Devi And Another vs Babu Lal Agrawal on 18 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL No. - 143 of 2010
 

 
Petitioner :- Smt. Saroj Devi And Another
 
Respondent :- Babu Lal Agrawal
 
Petitioner Counsel :- N.L. Pandey,O.P. Misra
 
Respondent Counsel :- Abhishek Kumar
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

This appeal has been admitted on 31.3.2010.

The appeal may be listed before the appropriate Bench.

Order Date :- 18.3.2011

NS

 

 

 
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