U.P. State Electricity vs Addl. District Judge And Others
2011 Latest Caselaw 286 ALL

Citation : 2011 Latest Caselaw 286 ALL
Judgement Date : 15 March, 2011

Allahabad High Court

U.P. State Electricity vs Addl. District Judge And Others on 15 March, 2011

Bench: Rajes Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 15471 of 2011
 

 
Petitioner :- U.P. State Electricity
 
Respondent :- Addl. District Judge And Others
 
Petitioner Counsel :- Usha Kiran
 

 
Hon'ble Rajes Kumar,J.

Civil Misc. Stay Application No. 79246 of 2011.

Issue notice.

15.3.2011

;

Case :- WRIT - C No. - 15471 of 2011

Petitioner :- U.P. State Electricity

Respondent :- Addl. District Judge And Others

Petitioner Counsel :- Usha Kiran

Hon'ble Rajes Kumar,J.

Issue notice to respondent nos. 3, 4 & 5, returnable at early date. The petitioner may take steps within two weeks.

List in week commencing 25.4.2011.

Order Date :- 15.3.2011