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Amit Kumar And Others vs State Of U.P. And Another
2011 Latest Caselaw 277 ALL

Citation : 2011 Latest Caselaw 277 ALL
Judgement Date : 15 March, 2011

Allahabad High Court
Amit Kumar And Others vs State Of U.P. And Another on 15 March, 2011
Bench: Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- APPLICATION U/S 482 No. - 3507 of 2010
 

 
Petitioner :- Amit Kumar And Others
 
Respondent :- State Of U.P. And Another
 
Petitioner Counsel :- Kameshwar Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed by learned counsel for the applicants, list on 10.5.2011 before the appropriate Bench.

Order Date :- 15.3.2011

NS

 

 

 
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