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Smt. Manoj vs Suraj Bhan And 23 Others
2011 Latest Caselaw 154 ALL

Citation : 2011 Latest Caselaw 154 ALL
Judgement Date : 9 March, 2011

Allahabad High Court
Smt. Manoj vs Suraj Bhan And 23 Others on 9 March, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 4
 

 
Case :- WRIT - C No. - 13988 of 2011
 

 
Petitioner :- Smt. Manoj
 
Respondent :- Suraj Bhan And 23 Others
 
Petitioner Counsel :- J.S. Pandey
 

 
Hon'ble Rajes Kumar,J.

On the request of Sri Sanjiv Kumar Pandey, learned counsel appearing on behalf of respondent no. 9, put up on Monday i.e. on 14.3.2011 as fresh.

Order Date :- 9.3.2011

OP

 

 

 
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