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Smt. Ram Pyari vs Rajendra Singh Yadav (Owner),M/S ...
2011 Latest Caselaw 132 ALL

Citation : 2011 Latest Caselaw 132 ALL
Judgement Date : 8 March, 2011

Allahabad High Court
Smt. Ram Pyari vs Rajendra Singh Yadav (Owner),M/S ... on 8 March, 2011
Bench: Yatindra Singh, Yogesh Chandra Gupta



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 40
 

 
Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 527 of 2010
 

 
Petitioner :- Smt. Ram Pyari
 
Respondent :- Rajendra Singh Yadav (Owner),M/S Yadav Eng. Work And Anr.
 
Petitioner Counsel :- N.K. Maurya
 

 
Hon'ble Yatindra Singh,J.

Hon'ble Yogesh Chandra Gupta,J.

Issue notice on application to condone the delay.

Order Date :- 8.3.2011

NS

 

 

 
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