Ex Constable (G.D.) Virendra ... vs Union Of India Ministry Of Home ...
2011 Latest Caselaw 121 ALL

Citation : 2011 Latest Caselaw 121 ALL
Judgement Date : 8 March, 2011

Allahabad High Court

Ex Constable (G.D.) Virendra ... vs Union Of India Ministry Of Home ... on 8 March, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 12749 of 2011
 

 
Petitioner :- Ex Constable (G.D.) Virendra Pratap Yadav
 
Respondent :- Union Of India Ministry Of Home Affairs And Others
 
Petitioner Counsel :- Satya Prakash Pandey
 
Respondent Counsel :- C. S. C.,A.S.G.I.(2011/167)
 

 
Hon'ble V.K. Shukla,J.

Put up this case day after tomorrow as fresh case, before another Bench, after taking nomination from Hon'ble the Chief Justice.

Order Date :- 8.3.2011

SRY

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