Citation : 2011 Latest Caselaw 2293 ALL
Judgement Date : 10 June, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- U/S 482/378/407 No. - 2798 of 2011 Petitioner :- Raghu Raj Singh Yadav Respondent :- Suneeta Devi & Another Petitioner Counsel :- D.P. Singh Hon'ble Devi Prasad Singh,J.
As prayed, list in the next week.
Order Date :- 10.6.2011
Rajneesh AR-PS)
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!