Badalu & Ors. vs State Of U.P. Thru. Secy. Home ...
2011 Latest Caselaw 2291 ALL

Citation : 2011 Latest Caselaw 2291 ALL
Judgement Date : 10 June, 2011

Allahabad High Court

Badalu & Ors. vs State Of U.P. Thru. Secy. Home ... on 10 June, 2011

Bench: Devi Prasad Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- U/S 482/378/407 No. - 2796 of 2011
 

 
Petitioner :- Badalu & Ors.
 
Respondent :- State Of U.P. Thru. Secy. Home Deptt. Civil Sectt. & Another
 
Petitioner Counsel :- D.N. Tripathi
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Devi Prasad Singh,J.

Petitioner's counsel does not want to press the petition.

Accordingly, the petition is dismissed as not pressed with liberty to file afresh.

Order Date :- 10.6.2011

Rajneesh AR-PS)

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