Citation : 2011 Latest Caselaw 2274 ALL
Judgement Date : 9 June, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 27 Case :- BAIL No. - 3288 of 2011 Petitioner :- Ramesh Chandra Respondent :- The State Of U.P Petitioner Counsel :- Shiv Shanker Sen Respondent Counsel :- Govt. Advocate Hon'ble Devi Prasad Singh,J.
List in July, 2011.
Order Date :- 9.6.2011
Rajneesh AR-PS)
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