Ajay Lavania S/O Late Dr. Jagdish ... vs Smt. Shobhna Dubey D/O Dr. S.P. ...
2011 Latest Caselaw 3214 ALL

Citation : 2011 Latest Caselaw 3214 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Ajay Lavania S/O Late Dr. Jagdish ... vs Smt. Shobhna Dubey D/O Dr. S.P. ... on 28 July, 2011

Bench: Devi Prasad Singh, S.C. Chaurasia




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 27
 

 
Case :- FIRST APPEAL No. - 78 of 2010
 

 
Petitioner :- Ajay Lavania S/O Late Dr. Jagdish Prasad Lavania
 
Respondent :- Smt. Shobhna Dubey D/O Dr. S.P. Dubey W/O Dr. Ajay Lavania
 
Petitioner Counsel :- Sudeep Seth
 
Respondent Counsel :- Pawan Kumar Pandey
 

 
Hon'ble Devi Prasad Singh,J.

Hon'ble S.C. Chaurasia,J.

The appeal is dismissed vide judgment of date passed on separate sheets and placed on the record of First Appeal No.77 of 2010.

Order Date :- 28.7.2011

kkb/

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