Ramesh vs State Of U.P.
2011 Latest Caselaw 3201 ALL

Citation : 2011 Latest Caselaw 3201 ALL
Judgement Date : 28 July, 2011

Allahabad High Court

Ramesh vs State Of U.P. on 28 July, 2011

Bench: Shri Kant Tripathi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 4684 of 2011
 

 
Petitioner :- Ramesh
 
Respondent :- State Of U.P.
 
Petitioner Counsel :- J.S.P.Singh,Vinod Singh
 
Respondent Counsel :- Govt. Advocate
 

 
Hon'ble Shri Kant Tripathi,J.

On the request of the learned counsel for the applicant, put up on 01.08.2011 as fresh.

Order Date :- 28.7.2011

shailesh

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