Arti Garg vs State Of U.P. And Others
2011 Latest Caselaw 3113 ALL

Citation : 2011 Latest Caselaw 3113 ALL
Judgement Date : 27 July, 2011

Allahabad High Court

Arti Garg vs State Of U.P. And Others on 27 July, 2011

Bench: V.K. Shukla




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 37603 of 2011
 

 
Petitioner :- Arti Garg
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- A.P. Singh Raghav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned counsel for the petitioner informs that he has filed supplementary affidavit in the Registry of the Court on 20.07.2011. Said document is not on record. Office is directed to trace and place the same on record.

List this case in the next cause list.

Order Date :- 27.7.2011

SRY

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