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Seema Devi vs State Of U.P. And Others
2011 Latest Caselaw 3042 ALL

Citation : 2011 Latest Caselaw 3042 ALL
Judgement Date : 26 July, 2011

Allahabad High Court
Seema Devi vs State Of U.P. And Others on 26 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 41407 of 2011
 

 
Petitioner :- Seema Devi
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- P.N. Tiwari
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Learned Standing Counsel is directed to produce inquiry report and the complete record of the case on 9.8.2011.

Put up on 9.8.2011 as fresh.

Order Date :- 26.7.2011

OP

 

 

 
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