Durga Saran And Others vs Dharm Dei And Others
2011 Latest Caselaw 3015 ALL

Citation : 2011 Latest Caselaw 3015 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Durga Saran And Others vs Dharm Dei And Others on 25 July, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 636 of 2011
 

 
Petitioner :- Durga Saran And Others
 
Respondent :- Dharm Dei And Others
 
Petitioner Counsel :- Prem Chandra,Nand Lal Yadav
 
Respondent Counsel :- Om Prakash Yadav,Rakesh Kumar Yadav
 

 
Hon'ble Yogesh Chandra Gupta,J.

As prayed, put up as fresh on 27.7.2011.

Order Date :- 25.7.2011

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