Prakash Chandra vs Puran Chandra & Others
2011 Latest Caselaw 2998 ALL

Citation : 2011 Latest Caselaw 2998 ALL
Judgement Date : 25 July, 2011

Allahabad High Court

Prakash Chandra vs Puran Chandra & Others on 25 July, 2011

Bench: Yogesh Chandra Gupta




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 19
 

 
Case :- SECOND APPEAL No. - 421 of 2004
 

 
Petitioner :- Prakash Chandra
 
Respondent :- Puran Chandra & Others
 
Petitioner Counsel :- K.K. Tripathi,Anoop Trivedi
 
Respondent Counsel :- Atul Dayal
 

 
Hon'ble Yogesh Chandra Gupta,J.

List is revised.

Sri Anoop Trivedi, learned counsel for the appellant is present.

Sri Atul Dayal, learned counsel for the respondent has sent illness slip.

On last date, the matter was directed to be listed among the top ten cases for hearing. In view of this, put up this matter on 27th July, 2011 before the appropriate Bench for hearing.

Order Date :- 25.7.2011

Download the LatestLaws.com Mobile App