Citation : 2011 Latest Caselaw 2992 ALL
Judgement Date : 25 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 39 Case :- WRIT - A No. - 40918 of 2011 Petitioner :- Subhadra Devi Respondent :- State Of U.P. And Others Petitioner Counsel :- Satya Prakash Pandey Respondent Counsel :- C.S.C. Hon'ble Rajes Kumar,J.
Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit. Rejoinder affidavit may be filed within two weeks thereafter.
List thereafter.
Order Date :- 25.7.2011
OP
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