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Kumari Durga Patel vs State Of U.P. And Others
2011 Latest Caselaw 2988 ALL

Citation : 2011 Latest Caselaw 2988 ALL
Judgement Date : 25 July, 2011

Allahabad High Court
Kumari Durga Patel vs State Of U.P. And Others on 25 July, 2011
Bench: V.K. Shukla



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - C No. - 40941 of 2011
 

 
Petitioner :- Kumari Durga Patel
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Saroj Yadav
 
Respondent Counsel :- C.S.C.
 

 
Hon'ble V.K. Shukla,J.

Learned standing counsel has accepted  notice on behalf of respondents. He prays for and is granted one month's time to file counter affidavit.

List after one month on 01.09.2011.

On the said date learned standing counsel shall inform the outcome of the scrutiny applied for by the petitioner and shall also produce the answer sheets of Physics I and II papers of Intermediate Examination-2011.

Order Date :- 25.7.2011

SRY

 

 

 
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