Citation : 2011 Latest Caselaw 2978 ALL
Judgement Date : 25 July, 2011
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 19 Case :- SECOND APPEAL No. - 1101 of 2009 Petitioner :- Hari Mohan & Others Respondent :- Jwala Prasad & Others Petitioner Counsel :- Krishna Kant Dwivedi,Vinod Kumar Saini Respondent Counsel :- S. Shandilya,V. Shandilya,Vinod Kumar Soni Hon'ble Yogesh Chandra Gupta,J.
Counter affidavit on behalf of the respondents filed today, is taken on record.
As jointly prayed, list this case on 2.8.2011 before the appropriate Bench for hearing.
Order Date :- 25.7.2011
NS
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