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Umesh Kumar Kathariya vs State Of U.P. And Others
2011 Latest Caselaw 2887 ALL

Citation : 2011 Latest Caselaw 2887 ALL
Judgement Date : 20 July, 2011

Allahabad High Court
Umesh Kumar Kathariya vs State Of U.P. And Others on 20 July, 2011
Bench: Rajes Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 39
 

 
Case :- WRIT - A No. - 39859 of 2011
 

 
Petitioner :- Umesh Kumar Kathariya
 
Respondent :- State Of U.P. And Others
 
Petitioner Counsel :- Manish Kumar Nigam,Anil Kumar Srivastava
 
Respondent Counsel :- C.S.C.,S.Shekhar
 

 
Hon'ble Rajes Kumar,J.

The petitioner is claiming relief against the U.P. Forest Corporation. The matter relating to U.P. Forest Corporation is cognizable by Court No. 18.

Put up day after tomorrow i.e. on 22.7.2011 as fresh before the appropriate Bench.

Order Date :- 20.7.2011

OP

 

 

 
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